Mahaveer Electro Mech Pvt. Ltd vs Reliance Infrastructure Ltd. ...
2021 Latest Caselaw 1904 Bom

Citation : 2021 Latest Caselaw 1904 Bom
Judgement Date : 28 January, 2021

Bombay High Court

Mahaveer Electro Mech Pvt. Ltd vs Reliance Infrastructure Ltd. ... on 28 January, 2021

Bench: A. K. Menon

                                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                           ORDINARY ORIGINAL CIVIL JURISDICTION
                                           INTERIM APPLICATION NO. 2025 OF 2020
                                                                 IN
                                COMMERCIAL EXECUTION APPLICATION NO. 651 OF 2020


                       Mahaveer Electro Mech Pvt. Ltd. ...              Decree Holder/Applicant
                                vs.
                       Reliance Infrasturcture Ltd.          ...        Respondents/Judgment Debtor



                       Ms.Sumi Soman for the Applicant / Decree Holder.
                       Mr. Sarosh Bharucha a/w. Mr. Tushad Kakalia and Mr. Paresh Patkar i/b.
                       M/s. Mulla & Mulla & Craigie Blunt & Caroe for Respondent / Judgment
                       Debtor.
                                                                  CORAM : A. K. MENON, J.

DATED : 28th JANUARY, 202 1

P.C. :

1. Mr. Bharucha seeks leave to file an affidavit and additional

affidavit dated 21st January, 2021 and 27th January, 2021 respectively in

compliance of order dated 21st January, 2021. Time to file disclosure

affidavits extended upto 30th January, 2021.

2. List on 3rd February, 2021.

(A. K. MENON, J.) Digitally signed by Rajeshwari R. Pillai Rajeshwari Date:

R. Pillai 2021.01.29 11:57:12 +0530

25-IA-2025-2020-COMEXL-651-2020.doc rrpillai