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Alternate Clothing Company Pvt. ... vs Priknit Retails Ltd. And 3 Ors
2021 Latest Caselaw 1786 Bom

Citation : 2021 Latest Caselaw 1786 Bom
Judgement Date : 27 January, 2021

Bombay High Court
Alternate Clothing Company Pvt. ... vs Priknit Retails Ltd. And 3 Ors on 27 January, 2021
Bench: N. J. Jamadar
                                                             13-comss-60-2010.doc




          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              ORDINARY ORIGINAL CIVIL JURISDICTION

               COMMERCIAL SUMMARY SUIT NO.60 OF 2010
                           ALONG WITH
                  SUMMARY SUITS (L) NO.2258 OF 2010
                           ALONG WITH
                   COMMERCIAL SUIT NO.35 OF 2011

Alternate Clothing Company Pvt. Ltd.                  ...Plaintiff
           vs.
Priknit Retails Limited and Others                    ...Defendants

None for the Plaintiff
Mr. Datta Mane a/w. Mr. Prasad Patil, for Defendant Nos. 1 to 4.

                         CORAM : N. J. JAMADAR, J.

DATE : JANUARY 27, 2021 P.C.:

. Heard the learned counsel for the Defendant Nos. 1 to 4.

2. The learned counsel for the Defendant Nos. 1 to 4 has tendered a copy of the judgment delivered by the National Company Law Tribunal, Chandigarh Bench on 18 th May, 2020 whereby an order of liquidation in respect of Defendant No. 1 M/s. Priknit Retials Ltd., under section 33 of the Insolvency and Bankruptcy Code, 2016, is passed and Mr. Sanjay Kumar Agarwal, Resolution Professional is appointed as liquidator in the matter of the Defendant No. 1. The copy of the judgment is taken on record.

3. None present for the Plaintiff.

4. Adjourned sine die with liberty to mention.



                                          (N. J. JAMADAR, J.)

Vishal Parekar, P.A.                                                         ...1
 

 
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