Citation : 2021 Latest Caselaw 1700 Bom
Judgement Date : 25 January, 2021
1 cp102.189.20.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR
CONTEMPT PETITION NO. 102/2020
IN WRIT PETITION NO.1622/2018 (D)
Aminkhan s/o Salaam Khan .vs. Sandeep Rayalwar, Divisional Controller,
Buldhana.
_______________________________________________________________________
Office Notes, Office Memoranda of Coram,
appearances, Court's orders of directions Court's or Judge's orders.
and Registrar's Orders.
CORAM : V.M. DESHPANDE, J.
DATED : JANUARY 25, 2021
Counsel for the petitioner is absent. After having gone through the judgment delivered by this Court on 26.04.2019 and statement of facts asserted in this contempt petition, issue notice to the respondent, returnable on 15.02.2021.
JUDGE
kahale
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