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Asma Mahila Bahuudeshiya ... vs Smt. Prerna Deshbhratar ...
2021 Latest Caselaw 1699 Bom

Citation : 2021 Latest Caselaw 1699 Bom
Judgement Date : 25 January, 2021

Bombay High Court
Asma Mahila Bahuudeshiya ... vs Smt. Prerna Deshbhratar ... on 25 January, 2021
Bench: V.M. Deshpande
                                              1                          cp102.189.20.odt

             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                       NAGPUR BENCH, NAGPUR

                 CONTEMPT PETITION NO. 102/2020
                IN WRIT PETITION NO.1622/2018 (D)
 Aminkhan s/o Salaam Khan .vs. Sandeep Rayalwar, Divisional Controller,
                             Buldhana.
 _______________________________________________________________________
Office Notes, Office Memoranda of Coram,
appearances, Court's orders of directions            Court's or Judge's orders.
and Registrar's Orders.


                     CORAM : V.M. DESHPANDE, J.

DATED : JANUARY 25, 2021

Counsel for the petitioner is absent. After having gone through the judgment delivered by this Court on 26.04.2019 and statement of facts asserted in this contempt petition, issue notice to the respondent, returnable on 15.02.2021.

JUDGE

kahale

 
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