Shaistabano W/O Sajid Ali And 2 ... vs Mohammad Wajid Ali S/O Wajid Ali
2021 Latest Caselaw 1698 Bom

                                                                                                                                         revn130.20 7
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                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY,
                                      NAGPUR BENCH, NAGPUR

                       CRIMINAL REVISION NO.130/2020
    Shaista Bano w/o Sajid Ali and anr ..vs.. Mohammad Wajid Ali s/o Wajid Ali
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Office Notes, Office Memoranda of Coram, appearances, Court orders or directions Court's or Judge's Order and Registrar's orders ...................................................................................................................................................................

Shri S.S.Tullah, Counsel for Applicants. Shri Junaid Ahmed, Counsel for the Non-applicant.

                                                           CORAM                    : V.M.DESHPANDE J.
                                                           DATED                    : JANUARY 25, 2021.

After hearing learned counsel for parties in this revision arising out of judgment and order passed by learned Additional Sessions Judge, Nagpur in Criminal Appeal No.296/2018, RULE.

JUDGE !! BRW !!

...../-