Neumec Development And Allied ... vs Capital First Ltd. Now Known As ...
2021 Latest Caselaw 1696 Bom

                                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                  ORDINARY ORIGINAL CIVIL JURISDICTION

                                          INTERIM APPLICATION (LODGING) NO.6077 OF 2020
                                                                   IN
                                       EXECUTION APPLICATION (LODGING) NO.5077 OF 2020
                                                                   IN
                                                     COMMERCIAL SUIT NO.346 OF 2018

                           Neumec Development & Allied Services             .. Applicant-Org. Judg. Debtor
                           Pvt. Ltd. & Ors.                                   Nos.1 and 4 to 7
                                          V/s.
                           Capital First Limited                            .. Respondent-Org. Plaintiff-
                           (Now IDFC First Bank Limited) & Ors.               Org. Judg. Debtor Nos.2,3
                                                                              and 8 to 16.


                           Mr. Abhishekh Bhadang, i/by Ms. Vaishali Tholakia, for the Applicant-
                           Original Judgment Debtor Nos.1 and 4 to 7.
                           Mr. Ashish Kamat, with Mr. Shashank Trivedi, i/by Naik Naik & Co., for
                           Respondent No.1
                           Ms. Minal Chandnani for Respondent No.2.


                                                                            CORAM : A. K. MENON, J.

DATED : 25TH JANUARY 2021.

P.C. :

1. Learned counsel for both sides seek extension of time to file affidavit-

in-reply and affidavit-in-rejoinder. Accordingly, time is extended by one

week from today to file reply. Rejoinder, if any, to be filed within one week

thereafter.

2. The date of hearing is re-scheduled to 8 th February 2021.

                                                                                             (A. K. MENON, J.)


Sneha   Digitally signed
        by Sneha A.        13-IAL-6077-2020.doc
        Dixit
A.      Date:
                           Dixit
        2021.01.25
Dixit   17:35:01 +0530