Sks Power Generation ... vs Indian Bank
2021 Latest Caselaw 1687 Bom

                                     10&11-SJL33-20AWIAL9458-20INCOMSS234-20.DOC

                                                                             Santosh
                        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                             ORDINARY ORIGINAL CIVIL JURISDICTION
                                   IN ITS COMMERCIAL DIVISION
                          SUMMONS FOR JUDGMENT (L) NO. 33 OF 2020
                                            WITH
                           INTERIM APPLICATION (L) NO. 9458 OF 2020
                                             IN
                             COMM SUMMARY SUIT NO. 234 OF 2020

                   Ceather Ltd                                        ...Applicant
                   In the matter between
                   SKS Power Generation (Chhattisgarh) Ltd.             ...Plaintiff
                                        Versus
                   Canara Bank                                       ...Defendant

                                           AND
                         SUMMONS FOR JUDGMENT (L) NO. 34 OF 2020
                                           WITH
                          INTERIM APPLICATION (L) NO. 9460 OF 2020
                                            IN
                            COMM SUMMARY SUIT NO. 238 OF 2020

                   Ceather Ltd                                        ...Applicant
                   In the matter between
                   SKS Power Generation (Chhattisgarh) Ltd.             ...Plaintiff
                                        Versus
                   Indian Bank                                       ...Defendant

                   Ms. Poorva Garg, i/b Mulla & Mulla & Craigie Blunt & Caroe,
                         for the Plaintiff.
                   Ms. Niyati Merchant, i/b MDP & Partners, for the Defendant.
                   Mr. A. M. Singh, i/b R. Subramnium, for the Intervener.

                                            CORAM:     N. J. JAMADAR, J.

DATED : 25th JANUARY, 2021 PC:-

1. Heard the learned Counsel for the parties. V. S. 2. Registry to list the matters before the appropriate Bench. Parekar Digitally signed by V. S. Parekar Date: 2021.01.27 [N. J. JAMADAR, J.] 10:42:12 +0530