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Smt. Laxmi Wd/O Parag Thaware, ... vs Shri Santosh S/O Rajaram Thaware
2021 Latest Caselaw 1681 Bom

Citation : 2021 Latest Caselaw 1681 Bom
Judgement Date : 25 January, 2021

Bombay High Court
Smt. Laxmi Wd/O Parag Thaware, ... vs Shri Santosh S/O Rajaram Thaware on 25 January, 2021
Bench: A.S. Chandurkar, Nitin B. Suryawanshi
 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

          FAMILY COURT APPEAL NO. 42 OF 2015

 Smt. Laxmi Wd/o Parag Thaware, (laxmi D/o ....PETITIONER
 Ramesh Dekate) And Others
             V/S
 Shri Santosh S/o Rajaram Thaware         ....RESPONDENT

S.P. KSHIRSAGAR for Petitioner for Respondent

CORAM : HON'BLE SHRI JUSTICE A.S. CHANDURKAR & HON'BLE SHRI JUSTICE NITIN B. SURYAWANSHI, JJ DATE : 25th January, 2021 P.C. :

Heard Mr. S.P. Kshirsagar, Adv. for Appellant. None for Respondent though served. CLOSED FOR JUDGMENT.

( FOR REGISTRAR JUDICIAL )

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