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Executive Director, Vidarbha ... vs Rajesh Prabhkar Bokinpillewar ...
2021 Latest Caselaw 1680 Bom

Citation : 2021 Latest Caselaw 1680 Bom
Judgement Date : 25 January, 2021

Bombay High Court
Executive Director, Vidarbha ... vs Rajesh Prabhkar Bokinpillewar ... on 25 January, 2021
Bench: A.S. Chandurkar, Nitin B. Suryawanshi
 XOBSt.12891.20.odt                                     1

              IN THE HIGH COURT OF JUDICATURE AT BOMBAY,
                        NAGPUR BENCH : NAGPUR.


                 CROSS OBJECTION ST. NO.12891/2020 WITH
                        FIRST APPEAL NO.571/2017

                         Executive Director, VIDC, Nagpur and anr.
                                             Vs.
                            Rajesh P.Bokinpillewar and others.

 ------------------------------------------------------------------------------------------------
 Office Notes, Office Memoranda of                             Court's or Judge's Order
 Coram, appearances, Court's Orders
 or directions and Registrar's order

               Mrs. A.L.Gadkari, Advocate for appellants.
               Shri M.M.Agnihotri, Advocate for cross objector.
               Shri N.R.Patil, Assistant Government Pleader for respondent nos. 3 and 4.



                   CORAM :-        A.S.CHANDURKAR AND N.B.SURYAWANSHI, JJ.

DATED :- JANUARY 25, 2021.

The cause title of the judgment is in accordance with the cross-objection filed by the cross-objector. Hence no correction is required in the cause title of the judgment.

                                  JUDGE                                    JUDGE


 Andurkar..





 

 
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