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Shri Sumit S/O Ramkishor Pande vs Smt Anita W/O Sumit Pande
2021 Latest Caselaw 1589 Bom

Citation : 2021 Latest Caselaw 1589 Bom
Judgement Date : 22 January, 2021

Bombay High Court
Shri Sumit S/O Ramkishor Pande vs Smt Anita W/O Sumit Pande on 22 January, 2021
Bench: A.S. Chandurkar
                                          1                                  MCA20-20.odt


           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     NAGPUR BENCH, NAGPUR


  MISCELLANEOUS CIVIL APPLICATION NO. 20/2020 IN W.P..NO. 5096/2019 (D)
              (SUMIT RAMKISHOR PANDE VERSUS ANITA SUMIT PANDE)

Office Notes, Office Memoranda of Coram,
appearances, Court's orders of directions                  Court's or Judge's order
and Registrar's orders.
         Shri C.G. Barapatre, counsel for the applicant.
         Mrs. A. Ghonge, counsel for the non-applicant.

        CORAM : A.S. CHANDURKAR, J.

DATED : 22ND JANUARY, 2021.

The learned counsel for the parties to exchange the copies of the judgments on which they seek to rely.

Put up on 12.02.2021.

(A. S. CHANDURKAR, J.)

APTE

Rohit Digitally signed by Rohit Apte

Apte Date: 2021.01.22 17:04:20 +0530

 
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