Jaywantabai Wd/O Doma Chachere vs Executive Engineer, Gosikhurd ...
2021 Latest Caselaw 1555 Bom

                                        1                                  220121wp3419.17.odt


                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                           : NAGPUR BENCH : NAGPUR.

                             WRIT PETITION NO. 3419 OF 2017
                             JAYWANTABAI Wd/o DOMA CHACHERE
                                         VERSUS
                              EXECUTIVE ENGINEER AND OTHERS
------------------------------------------------------------------------------------------------------
Office Notes, Office Memoranda of                           Court's or Judge's Order
Coram, appearances, Court's Orders
or directions and Registrar's order

                        Mr. U. A. Patil, Advocate for respondent nos.1 and 2
                        Mr. M. A. Barabde, A.G.P. for respondent no.3

                                 CORAM : V. M. DESHPANDE, J.

DATE : JANUARY 22, 2021.

1. Though, learned counsel for the petitioner is not appearing, I have heard Smt. U.A. Patil, learned counsel for respondent nos.1 and 2 and Smt. M.A. Barabde, learned Assistant Government Pleader for respondent no.3. Also gone through the impugned judgments passed by the learned Judge, Labour Court, Nagpur and the learned Member, Industrial Tribunal, Nagpur.

2. In my view, the question raised in this petition requires consideration. Hence, RULE.

3. Smt. U.A. Patil, learned counsel waives service of notice on merits on behalf of respondent nos.1 and 2.

4. Smt. M.A. Barabde, learned Assistant Government Pleader waives service on merits for respondent no.3.

5. Registrar (Judicial) is directed to call for the record of Complaint (ULP) No.29/1991 decided by the Judge, Labour Court, Nagpur on 24.07.2009 together with the record of Revision ULP No. 271/2010 decided by the learned Member, Industrial Court, Nagpur on 24.08.2016.

                                    Digitally
                                    signed by                    JUDGE
       Diwale            Parag      Parag Diwale
                                    Date:
                         Diwale     2021.01.22
                                    17:40:04
                                    +0530