Dinesh Kumar Agrawal vs Jayant B. Soni
2021 Latest Caselaw 1506 Bom

                                                                                5-sjl-6368-2020.doc




                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                 ORDINARY ORIGINAL CIVIL JURISDICTION

                               SUMMONS FOR JUDGMENT (L) NO.6368 OF 2020
                                                IN
                                COMMERCIAL SUMMARY SUIT NO.312 OF 2020

                   Dinesh Kumar Agarwal                                 ...Plaintiff
V. S.                         vs.
Parekar            Jayant B. Soni,
                   Sole Proprietor of M/s. Joy Builders                 ...Defendant
Digitally signed
by V. S. Parekar
Date:              Mr. Girish Kedia, for the Plaintiff
2021.01.22
10:44:50 +0530
                   Mr. A. Narula, for the Defendant

                                            CORAM : N. J. JAMADAR, J.

DATE : JANUARY 21, 2021

P.C.:

. At the request of the learned counsel for the parties, list on

29th January, 2021.

(N. J. JAMADAR, J.)

Vishal Parekar, P.A. ...1