Smt. Umadevi Rajkumar Jeure And ... vs The District Collector, Solapur ...
2021 Latest Caselaw 1396 Bom

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                                                                        1.wp.3110.2016(chamber).doc


            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                    CIVIL APPELLATE JURISDICTION

                         WRIT PETITION NO.3110 OF 2016

Umadevi Rajkumar Jeure & Ors.                                ..... Petitioners
     V/s
The District Collector, Solapur & Ors.                        ..... Respondents

Mr. Ashok B. Tajane for the Petitioners. Mr. A. A. Kumbhakoni, Advocate General a/w Ms P. N. Diwan, AGP for Respondents-State.

                                     CORAM :           A. A. SAYED &
                                                       S. C. GUPTE, JJ

                                     DATED :           20th JANUARY, 2021

P.C.:

Heard further submissions of Mr. Tajane, learned Counsel for

the Petitioners and the learned Advocate General.

2. Reserved for judgment.

          (S. C. GUPTE, J.)                            (A. A. SAYED, J.)




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