Kumar Builders Thr. Its ... vs Kumar City Residents ...
2021 Latest Caselaw 1390 Bom

                                                          1-CRA-665-19


             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     CIVIL APPELLATE JURISDICTION

              CIVIL REVISION APPLICATION NO. 665 OF 2019
                                 WITH
              INTERIM APPLICATION (ST) NO.92417 OF 2020
                                  IN
              APPEAL FROM ORDER (ST) NO.92414 OF 2020

 Kumar Builders & Ors.                        .. Applicants
      Vs.
 Kumar City residents Co-operative
 Housing Society Ltd. & Ors.                  ..Respondents

                              ALONGWITH
               INTERIM APPLICATION (ST) NO.92455 OF 2020
                                  IN
               APPEAL FROM ORDER (ST) NO.92454 OF 2020

 Shubh Capital                                ...Applicant
      Vs.
 Kumar City residents Co-operative
 Housing Society Ltd. & Ors.                  ..Respondents
                                     ----

 Mr. Mihir Govilkar i/b. Govilkar & Associates LLP, for the Applicants.
 Mr. Jaydeep Deo, for the Respondents.

                                     ----

                               CORAM : C.V. BHADANG, J.

DATE : 20th JANUARY, 2021

P.C.

. The Criminal Revision Application No.665/2019 to stand over

to 25/1/2021 for pronouncement of judgment.

C.V. BHADANG, J.

        Mamta Kale                                                  page 1 of 1