Citation : 2021 Latest Caselaw 1305 Bom
Judgement Date : 19 January, 2021
4-SJL3023-20INCOMSSL2622-20.DOC
Santosh
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
IN ITS COMMERCIAL DIVISION
SUMMONS FOR JUDGMENT (L) NO.3023 OF 2020
IN
COMM SUMMARY SUIT (L) NO. 2622 OF 2020
Buzzworks Business Services Pvt. Ltd. ...Plaintiff
Versus
JMS Logistics Pvt. Ltd. ...Defendant
Mr. D. S. Joshi, for the Plaintiff.
Mr. Nikhil Sakhardande, Senior Counsel, i/b Mr. Suhail
Sharif, Ms. Neha Mhatre & Mr. Sameer Sharif for the
Defendant.
CORAM: N. J. JAMADAR, J.
DATED : 19th JANUARY, 2021 PC:-
At the request of Mr. Joshi, the learned Counsel for the
plaintiff, stand over to 29th January, 2021.
[N. J. JAMADAR, J.]
Digitally signed by V. S.
V. S. Parekar Parekar Date:
2021.01.20 11:00:36 +0530
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