Milind S/O Narayanrao Ballal ... vs Smt. Nalini Wd/O Vinayakrao ...
2021 Latest Caselaw 1294 Bom

                                                                                                       19.01.21.sa.15.20
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              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                          NAGPUR BENCH, NAGPUR
                     SECOND APPEAL NO.      115/2020
                                   WITH
                    CIVIL APPLICATION (S) NO. 294/2020
   (Milind Narayanrao Ballal (Mitkari) and others vs. Smt. Satira wd/o
                              Narayan Ballal (Dead) and others )
.................................................................................................. ....................
Office Notes, Office Memoranda of
Coram, appearances, Court's orders                                                                       Court's or Judge's order
of directions and Registrar's orders
..........................................................................................................................................
           Mr S. R.Deshpande, Adv.for appellant
           Mr. R.R. Joharapurkar, Adv.for Res. No.4


          CORAM : MRS.SWAPNA JOSHI,                                  J.

DATED : 19th January, 2021

Issue notice to the respondents, returnable after three weeks, on the following substantial question of law :-

" Whether the learned lower Appellate Court was justified in reversing the judgment passed by the trial Court."

Mr. Joharapurkar, learned Advocate waives notice on behalf of respondent no.4.

In the meanwhile, status quo as on today, till the returnable date.

JUDGE sahare