Punjab National Bank ... vs Rajeev Vasant Sheth
2021 Latest Caselaw 109 Bom

                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                               ORDINARY ORIGINAL CIVIL JURISDICTION

                      INTERIM APPLICATION (LODGING) NO.7362 OF 2020
                                                IN
  COMMERCIAL EXECUTION APPLICATION (LODGING) NO.7358 OF 2020

Punjab National Bank (International) Ltd.             ... Applicant-Decree Holder
                V/s.
Mr. Rajeev Vasant Sheth                               ... Respondent- Judg. Debtor



Mr. P.G. Sabnis for the Applicant-Decree Holder.

None for the Respondent-Judgment Debtor.


                                                      CORAM : A. K. MENON, J.

DATED : 4TH JANUARY, 2021.

P.C. :

Learned counsel for the applicant-decree holder states that he requires

to amend the interim application since some additional documents are sought

to be introduced. Liberty to apply.

(A. K. MENON, J.)

Sneha Digitally signed by Sneha A. Dixit

A. Dixit Date: 2021.01.04 19:16:41 +0530

16-IAL-7362-2020.doc Dixit