Executive Engineer, Nandur ... vs Rohini Dinkar Sonavane And Ors
2021 Latest Caselaw 1061 Bom

                                                                       13- IA 733 of 2020 -II.odt




                              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
Vaishali                              CIVIL APPELLATE JURISDICTION
A. Tikam
Digitally signed by
Vaishali A. Tikam

                                 INTERIM APPLICATION NO. 733 OF 2020
Date: 2021.01.16
12:48:36 +0530




                                                     IN
                                   FIRST APPEAL ST. NO. 1176 OF 2020

                      The Executive Engineer,
                      Nandur Madhyameshwar Project,
                      Division Nashik                           ... Applicant

                              Versus

                      Rohini Dinkar Sonavane and Ors.           ...Respondents

                                                     -----
                          Ms. Chaitrali Deshmukh for Applicant
                          Mr. Yogesh Dabke, AGP for State- Respondent No.5

                                                     -----

                                               CORAM :- N.R. BORKAR, J.

DATE :- 15TH JANUARY, 2021

P. C. :-

. Issue notice to the Respondents, returnable on 26 th February, 2021. Learned AGP waives service on behalf of Respondent No.5- Special Land Acquisition Ofcer.

2. In the meantime, execution of the judgment and award dated 17th August, 2017 passed by the Civil Judge,

Tikam 1 of 2 13- IA 733 of 2020 -II.odt

Senior Division, Nashik in L.A.R. No.78 of 2010 is stayed subject to deposit of the entire awarded amount along with interest till date before the concerned Reference Court within a period of twelve weeks.

                                      (N.R.BORKAR, J.)




Tikam                                                             2 of 2