Macrotech Developers Limited ... vs The State Of Maharashtra And Ors
2021 Latest Caselaw 3718 Bom

                                                            1 wpst1597-21.odt


 Trusha                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
 T.
 Mohite                           CIVIL APPELLATE JURISDICTION
Digitally signed
by Trusha T.
Mohite


                                WRIT PETITION (ST.) NO.1597 OF 2021
Date: 2021.02.26
18:45:16 +0530




                   Macrotech Developers Limited            .. Petitioners

                   vs.
                   The State of Maharashtra and Ors.       .. Respondents

                                                WITH

                                WRIT PETITION (ST.) NO.1113 OF 2021

                                                WITH

                                WRIT PETITION (ST.) NO.1598 OF 2021

                                                WITH

                                WRIT PETITION (ST.) NO.1599 OF 2021

                                                 .....


                   Mr.Prashant Gawali for the Petitioner

                   Mr.Vikramjit Garewal a/w Mr.Kaustabh Patil for the Respondent
                   nos.2 and 3
                                                .....

                                           CORAM: K.K.TATED &
                                                   R.I.CHAGLA, JJ.

DATED : FEBRUARY 26, 2021 P.C.

                   .        Heard.




                   Mohite                                                       1/2

1 wpst1597-21.odt

2. Both the parties submitted their written submissions. Same are taken on record.

3. Matter to be placed for judgment on Monday, 01.03.2021.

(R.I.CHAGLA, J.)                          (K.K.TATED, J.)




Mohite                                                         2/2