Mahaveer Electro Mech Pvt. Ltd vs Reliance Infrastructure Ltd. ...
2021 Latest Caselaw 3632 Bom

                                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                    ORDINARY ORIGINAL CIVIL JURISDICTION

                                                     INTERIM APPLICATION NO.2025 OF 2020
                                                                     IN
                                  COMMERCIAL EXECUTION APPLICATION (LODGING) NO.651 OF 2020

                               Mahaveer Electro Mech Pvt. Ltd.                          .. Applicant
                                               Vs.
                               Reliance Infrastructure Ltd.
                               (Formerly Reliance Energy Ltd.)                          .. Respondent


                               Ms. Sumi Soman for the Applicant.
                               Mr. Sarosh Bharucha, with Mr. Tushad Kakalia, Mr. D.J. Kakalia and Mr.
                               Paresh Patkar, i/by Mulla & Mulla & Craigie Blunt & Caroe, for the
                               Respondent-Judgment Debtor.


                                                                       CORAM : A. K. MENON, J.

DATED : 25TH FEBRUARY 2021.

P.C. :

By consent, stand over to 4th March 2021 for hearing and final

disposal.

(A. K. MENON, J.)

Sneha Digitally signed by Sneha A. Dixit 1-IA-2025-2020.doc A. Dixit Dixit Date: 2021.02.25 14:09:33 +0530