Maharashtra State Electricity ... vs Lustre Engineering Corporation ...
2021 Latest Caselaw 3630 Bom

                                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                           CIVIL APPELLATE JURISDICTION

                                   ARBITRATION PETITION NO.116 OF 2018 with CIVIL APPLICATION NO.11 OF 2018
                                                                    ALONG WITH
                                   ARBITRATION PETITION NO.117 OF 2018 with CIVIL APPLICATION NO.12 OF 2018
                                                                    ALONG WITH
                                   ARBITRATION PETITION NO.118 OF 2018 with CIVIL APPLICATION NO.13 OF 2018
                                                                    ALONG WITH
                                   ARBITRATION PETITION NO.119 OF 2018 with CIVIL APPLICATION NO.14 OF 2018
                                                                    ALONG WITH
                                   ARBITRATION PETITION NO.120 OF 2018 with CIVIL APPLICATION NO.15 OF 2018

                               Maharashtra State Electricity Transmission
                               Company Ltd.                                          .. Petitioner-Applicant
                                                    Vs.
                               Lustre Engineering Corporation and Anr.               .. Respondents



                               Mr. Anil Sakhare, Sr. Advocate, with Mr. Ashok Gade, Mr. Sagar Jadhav and
                               Mr. Naveen Rathod, i/by Mr. Rohan Mirpuri, for the Petitioner-Applicant.
                               Mr. Nigel Quraishy, i/by Mr. Dushyant Krishnan, for Respondent No.1.



                                                                         CORAM : A. K. MENON, J.

DATED : 25TH FEBRUARY 2021.

P.C. :

Arguments concluded. Judgment reserved.

(A. K. MENON, J.)

Sneha Digitally signed by Sneha A. Dixit 13-ARP-116-2018-GROUP.doc A. Dixit Date: 2021.02.26 14:58:37 +0530 Dixit