Shahab Riyazul Hasan Sayed And Ors vs The State Of Maharashtra And Anr
2021 Latest Caselaw 3629 Bom

                                                        (25) WP 1230-20, 1231-20
                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                          CRIMINAL APPELLATE JURISDICTION
    Amk
                              WRIT PETITION NO. 1230 OF 2020
                                         WITH
                              WRIT PETITION NO. 1231 OF 2020

              Shri Shahab Riyazul Hasan Sayed & Ors.               .. Petitioners
                    Vs.
              The State of Maharashtra & Anr.                      .. Respondents


              Mr. Aditya Sharma i/b Mrs. Sudha Dwivedi for the Petitioners.
              Mr. Deepak Thakare, PP a/w. Mr. S. R. Shinde, APP for Respondent
              No.1-State.
              Ms. Saswati S. Deb a/w. Mr. Pareshtar R. Parakh for Respondent No.2.

                          CORAM : S. S. SHINDE & MANISH PITALE, JJ.

DATE : 25th FEBRUARY, 2021.

P. C. :

1. Heard learned Counsel for the parties.

2. List on 01.03.2021 for pronouncement of Judgment.

[MANISH PITALE, J.] [S. S. SHINDE J.] Digitally Arjun signed by Arjun M.

        Kadam
M.      Date:
        2021.02.26

Kadam 11:37:01 +0530