Arif S/O. Shehzad Qureshi vs The State Of Maharashtra And Ors
2021 Latest Caselaw 3620 Bom

Citation : 2021 Latest Caselaw 3620 Bom
Judgement Date : 25 February, 2021

Bombay High Court

Arif S/O. Shehzad Qureshi vs The State Of Maharashtra And Ors on 25 February, 2021

Bench: S.S. Shinde, Manish Pitale

                                1/1               116 WP-435.21.odt


  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
             CRIMINAL APPELLATE JURISDICTION
         CRIMINAL WRIT PETITION NO.435 OF 2021


Arif S/o. Shehzad Qureshi                  ..                 Petitioner

               Vs.

The State of Maharashtra & Ors.            ..                Respondents

                             ...
Mr. M.M. Chaudhari for the petitioner.

Mr. V.B. Konde-deshmukh, A.P.P. for respondent-State.
                            ...

                                  CORAM: S.S. SHINDE &
                                         MANISH PITALE, JJ.

DATED : 25TH FEBRUARY, 2021.

P.C:-

Heard.

Reserved for judgment.

(MANISH PITALE, J.) (S.S. SHINDE, J.)

AJN

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