Sagar Balasaheb Gaikwad vs The State Of Maharashtra And Ors
2021 Latest Caselaw 3551 Bom

            Digitally signed
Laxmikant   by Laxmikant G.
G.          Chandan
            Date: 2021.02.24
Chandan     19:13:47 +0530
                                                                         (901) cri.wp-5145.19.odt




                                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                      CRIMINAL APPELLATE JURISDICTION

                                  CRIMINAL WRIT PETITION NO.5145 OF 2019

                Sagar Balasaheb Gaikwad                                  : Petitioner.
                      Versus
                The State of Maharashtra and ors.                        : Respondents.

Mr. Satyavrat Joshi i/by Mr. Sunil S Kamble for the Petitioner. Mr. J P Yagnik, APP for the Respondent/State.

                                          CORAM :     S. S. SHINDE,
                                                      MANISH PITALE, JJ
                                          DATE    :   24th FEBRUARY 2021
                P.C.



                1              Heard. Reserved for judgment.



                [MANISH PITALE, J]                                       [S. S. SHINDE , J]




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