Bonton Holidays Pvt. Ltd vs European Gateway Sarl
2021 Latest Caselaw 3540 Bom

Chittewan                                         1/1                      3. COMAP 492-19.doc



                          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                              ORDINARY ORIGINAL CIVIL JURISDICTION

                                  COMMERCIAL APPEAL NO.492 OF 2019
                                                IN
Rajesh V.
            Digitally signed
            by Rajesh V.
            Chittewan
                                SUMMONS FOR JUDGMENT NO.67 OF 2018
                                                IN
            Date:
Chittewan   2021.02.26
            14:25:46
            +0530


                               COMMERCIAL SUMMARY SUIT NO.122 OF 2017


Bonton Holidays Pvt. Ltd.                               ...   Appellant
    Versus
European Gateways SARL                                  ...   Respondent
                           ....
Mr. Nikhil Dhoka i/b G.M. Legal for earlier Advocate for the
Appellant.

Mr. Krishna Singh for new Advocate for the Appellant.
                                ....

                                           CORAM : S.C. GUPTE AND
                                                   SURENDRA P. TAVADE, JJ.

                                           DATE    : 24 FEBRUARY 2021

P.C. :

.            At the request of learned Counsel for the Appellant, stand over
to 11 March 2021.




(SURENDRA P. TAVADE, J)                                       (S.C. GUPTE, J.)