Shri Chandrakant S/O ... vs Smt. Alka Sahani And Others
2021 Latest Caselaw 3467 Bom

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

                  FIRST APPEAL NO. 600 OF 2016

 Shri Chandrakant S/o Jaydevshankar Thakar And....PETITIONER
 Others
             V/S
 Smt. Alka Sahani And Others               ....RESPONDENT

RAVINDRA LAXMANRAO KHAPRE for Petitioner UDAY A GOSAVI/CAV/R-8 for Respondent

CORAM : HON'BLE SHRI JUSTICE A.S. CHANDURKAR & HON'BLE SMT. JUSTICE PUSHPA V.

                               GANEDIWALA, JJ
        DATE :                 23rd February, 2021
 P.C. :

Heard Mr. R.L. Khapre, Senior Advocate with Mr. M.M. Dhandekar, Adv. for Appellant, Mr. C.S. Kaptan, Senior Advocate with Mr. U.A. Gosavi, Adv. for R-8 & 28, Mr. A.S. Jaiswal, Senior Advocate with Mrs. Radhika Bajaj, Adv. for R-18, Mr. N.A. Gaikwad, Adv. for R-12, Mr. Anand Parchure, Adv. for R-13, Mr. V.V. Bhangde, Adv. for R-14, Mr. S.Y. Deopujari, Adv. for R-19 & 27, Mr. A.P. Thakre, Adv. for R-20 to 23, Mr. S.P. Bhandarkar, Adv. for R-24, Ms. T. Khan, AGP for R-28 & 29. Mr. R.L. Khapre, Senior Advocate with Mr. M.M. Dhandekar, Adv. for Petitioner in WP/2276/2016, Mr. A.C. Dharmadhikari, Adv. for R-1 in WP/2276/2016, Ms. T. Khan, AGP for R-13 & 14 in WP/2276/2016. CLOSED FOR JUDGMENT.

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( FOR REGISTRAR JUDICIAL )

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