Atlantic Shipping Private ... vs Union Of India And 10 Ors
2021 Latest Caselaw 3466 Bom

                                                                                    5-os.wp.1827.19.doc

S.S.Kilaje


                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                           O.O.C.J.

                                           WRIT PETITION NO. 1827 OF 2019

             Atlantic Shipping Private Limited                                      ..Petitioner
                   Versus
             Union of India and others                                              ..Respondents

                                           ...................
                 Mr. Vikram Nankani, Senior Advocate a/w. Mr. Prithviraj
                  Choudhari, Mr. Santosh Jadhav and Ms. Preeti Shah for Petitioner.
                 Mr. Rajiv Chavan, Senior Advocate a/w. Ms. Priyanka Chavan for
                  Respondent Nos. 1(a), 1(c), 2, 3 and 4.
                 Mr. Pradeep S. Jetly, Senior Advocate a/w. Mr. J. B. Mishra for
                  Respondent Nos. 1(b), 5 and 6.
                                                    .....................

                                                  CORAM            : UJJAL BHUYAN &
                                                                     MILIND N. JADHAV, JJ.

DATE : FEBRUARY 23, 2021.

P.C.:

Arguments concluded.

2. Judgment reserved.

[ MILIND N. JADHAV, J. ] [ UJJAL BHUYAN, J. ]

Digitally signed by Ravindra M. Ravindra Amberkar M. Date:

2021.02.24 Amberkar 10:56:42 +0530

1 of 1