M/S. Srei Equipment Finance Pvt. ... vs M/S. Likproof India Pvt. Ltd. Cin ...
2021 Latest Caselaw 3465 Bom

           Digitally                                   1/1                        25.IAL-3874-2021.doc
           signed by
           Gauri A.
Gauri A.   Gaekwad
Gaekwad    Date:
           2021.02.24           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
           16:31:29
           +0530                    ORDINARY ORIGINAL CIVIL JURISDICTION
                                  INTERIM APPLICATION (L) NO.3874 OF 2021
                                                    IN
                                     COMPANY PETITION NO.1193 OF 2015

               M/s. Likproof India Private Limited              ....Applicant

               In the matter between :

               M/s. SREI Equipment Finance Pvt. Ltd.            ....Petitioner
                         V/s.
               M/s. Likproof India Private Limited              ....Respondent
                                                     ----
               Ms. Kirti Vagal i/b. India Law LLP for applicant/respondent.
               Ms. Smita Sawant a/w. Mr. Mayan Vira i/b. Dave and Co. for petitioner.
                                                     ----
                                                      CORAM : K.R.SHRIRAM, J.

DATED : 23rd FEBRUARY 2021

P.C. :

1 Ms. Sawant, counsel for petitioner states that late night on

22nd February 2021 applicant sent a compilation of six judgments on which

they would be relying upon today and she has not had an opportunity to

consider the same. At the same time Ms. Sawant states that petitioner is

based in Calcutta and seeks some more time to file a reply.

2 Affidavit in reply to be filed and copy served by 12 noon on

26th February 2021.

               3                Stand over to 2nd March 2021.



                                                                       (K.R. SHRIRAM, J.)




               Gauri Gaekwad