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Arjun Digambar Shitole vs The State Of Maharashtra And Anr
2021 Latest Caselaw 3464 Bom

Citation : 2021 Latest Caselaw 3464 Bom
Judgement Date : 23 February, 2021

Bombay High Court
Arjun Digambar Shitole vs The State Of Maharashtra And Anr on 23 February, 2021
Bench: S.S. Shinde, Manish Pitale
                                  1/1                    921 APEAL-452-20.doc


           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                    CRIMINAL APPELLATE JURISDICTION
                     CRIMINAL APPEAL NO.452 OF 2020


Arjun Digambar Shitole                      ..   Appellant
      Versus
The State of Maharashtra & Anr.             ..   Respondents
                                        ...

Mr.Shriram S. Chaudhari for the Appellant.
Mr.Pawan Mali, Appointed Advocate for Respondent No.2.
Mrs.S.D.Shinde, APP for the Respondent/State.

                         CORAM: S.S.SHINDE &
                                 MANISH PITALE, JJ.

DATED : 23rd FEBRUARY, 2021

P.C:-

1. Heard.

2. Reserved for Judgment.

(MANISH PITALE, J.) (S.S.SHINDE, J.)

M.M.Salgaonkar

 
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