M/S. M. Pallonji And Co. Private ... vs Kirti N. Kapadia And Ors
2021 Latest Caselaw 3462 Bom

                                                                   10.77.18 cra.doc

ISM
                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                                CIVIL APPELLATE JURISDICTION

                      CIVIL REVISION APPLICATION NO. 77 OF 2018


      M/s. M. Pallonji and Co. Private                            ....Applicant
      Limited

              V/s.

      Kirti N. Kapadia and Ors                                    .....Respondents

      Mr. Anif Doctor a/w Mr. Ganesh Ambekar i/b M/s. Thakore Jariwala
      & Associates for the Applicant
      Smt. Anjana Shah i/b Anjana Shah & Co. for Respondent no. 1


                               CORAM :   NITIN W. SAMBRE, J.

                               DATE:     FEBRUARY 23, 2021.

      P.C.:

1] By consent, stand over to 16/03/2021. Liberty to Petitioner to

place on record copy of reply furnished by the Plaintiff to the

Application preferred under Order VII Rule 11(d) of the Code of Civil

Procedure, 1908 and compilation of Judgments.

[NITIN W. SAMBRE, J.]