Pearl Chesson vs Sean Paul Lawrence
2021 Latest Caselaw 3461 Bom

                                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                           ORDINARY ORIGINAL CIVIL JURISDICTION


                                           INTERIM APPLICATION NO.1390 OF 2020
                                                                IN
                                            CHAMBER SUMMONS NO.646 OF 2019


                       Pearl Chesson                                        .. Applicant/Plaintiff
                                v/s.
                       Sean Paul Lawrence                                   .. Defendants



                       Mr. Liz Thachet i/b. Ms. Alisha Pinto for the applicant/Judgment Debtor/
                       Orig.Defendant.

                       Mr. Jaideep K. Mitra i/b. Ms. Swati Chaurasia for the decree holder.



                                                                  CORAM : A. K. MENON, J.

DATED : 23RD FEBRUARY, 2021. P.C. :

S.O. to 4th March, 2021.

(A. K. MENON, J.)

Digitally signed by

Sandhya Sandhya Wadhwa Wadhwa Date:

2021.02.24 15:30:07 +0530

41.ia-1390-20.doc wadhwa