National Commodity Clearing Ltd. ... vs Dita Comtrade Ltd
2021 Latest Caselaw 3459 Bom

                                                                    20&21-SJ22-20&23-20.DOC

                                                                                     Santosh
                              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                  ORDINARY ORIGINAL CIVIL JURISDICTION
                                        IN ITS COMMERCIAL DIVISION


                                 SUMMONS FOR JUDGMENT NO. 22 OF 2020
                                                IN
                                   COMM SUMMARY SUIT NO. 32 OF 2020

                       National Commodity Clearing Ltd. (NCCL)                ...Applicant
                       In the matter between
                       National Commodity Clearing Ltd. (NCCL)                  ...Plaintiff
                                            Versus
                       Dita Comtrade Ltd.                                    ...Defendant

                                               AND
                                SUMMONS FOR JUDGMENT NO. 23 OF 2020
                                                IN
                                  COMM SUMMARY SUIT NO. 81 OF 2020

                       National Commodity Clearing Ltd. (NCCL)                ...Applicant
                       In the matter between
                       National Commodity Clearing Ltd. (NCCL)                  ...Plaintiff
                                            Versus
                       Kunjal Trade Commodities LLP & ors.                  ...Defendants

                       Mr. Dhaval Patil, a/w Mr. Arnav Misra, i/b K. Ashar & Co., for
                            the Plaintiff in both suits.
          Digitally
                       Mr. Swapnil Patil, a/w Leanee D'souza, i/b Singh & Singh
V. S.
          signed by
          V. S.
          Parekar
                            Malhotra & Hegde, for Defendant no.1.
Parekar   Date:
          2021.02.24
          16:34:48
          +0530
                                                 CORAM:      N. J. JAMADAR, J.

DATED : 23rd FEBRUARY, 2021 PC:-

At the request of Mr. Patil, the learned Counsel for the

plaintiff, stand over to 9th March, 2021.

[N. J. JAMADAR, J.]