Sarjerao Bhaurao Kadam vs The State Of Maharashtra And Anr
2021 Latest Caselaw 3450 Bom

             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                        BENCH AT AURANGABAD

                928 FIRST APPEAL NO.817 OF 2019
      WITH FA/820/2019 WITH FA/819/2019 WITH FA/818/2019

                          ANNA ASARAM KADAM
                                 VERSUS
                   THE STATE OF MAHARASHTRA AND ANR

                                      ...
             Advocate for Appellant : Mr. Solanke Shrikrashna B.
               AGP for Respondent/s-State : Mr. P. M. Kulkarni.
                                      ...

                                CORAM :     V. K. JADHAV, J.

                                DATE :      23.02.2021

     PER COURT :-

1. The learned counsel for the appellant-original claimant

seeks enhancement of the compensation against the judgment

and award passed by the reference court. The learned counsel

for the appellant has requested for Record and Proceedings.

2. Call Record and Proceedings.

3. Stand over to 06.04.2021.

(V. K. JADHAV, J.)

...

vmk/-