Shri.Baburao Jagannath Jadhav ... vs Suresh Krishna Dixit (Sutar)
2021 Latest Caselaw 3257 Bom

                                                              5-sa-333-17 @ cas-422-17


              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                      CIVIL APPELLATE JURISDICTION

                       SECOND APPEAL NO. 333 OF 2017
                                    WITH
                      CIVIL APPLICATION NO. 422 OF 2017

 Baburao Jagannath Jadhav (Deceased)
 through LRs. Arun Baburao Jadhav & Anr.                   ..Appellants
      Vs.
 Suresh Krishna Dixit (Sutar) & Ors.                       ...Respondents

                                     ----

 Mr. Pradip Zade i/b. Mr. Nandu Vishnu Pawar, for the Appellants.
 Mr. S. P. Thorat, Sr. Counsel, for the Respondent Nos.1 & 2.
 Mr. Prakash Gharge, Appellant in SAST/703/2018.

                                     ----

                                   CORAM : C.V. BHADANG, J.

DATE : 18th FEBRUARY 2021

P.C.

. The learned counsel for the respondent Nos.3A to 3C states

that there is a connected Second Appeal (ST) No.703/2018 arising

out of the common judgment which according to the learned

counsel is required to be heard alongwith the present appeal.

Hence, stand over to 24/2/2021 alongwith Second Appeal (St)

No.703/2018.

C.V. BHADANG, J.

      Mamta Kale                                                        page 1 of 1