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Jwaladutta Jankidas Huf vs Jayant Bhavanji Soni And Anr
2021 Latest Caselaw 3253 Bom

Citation : 2021 Latest Caselaw 3253 Bom
Judgement Date : 18 February, 2021

Bombay High Court
Jwaladutta Jankidas Huf vs Jayant Bhavanji Soni And Anr on 18 February, 2021
Bench: N. J. Jamadar
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                                    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                        ORDINARY ORIGINAL CIVIL JURISDICTION
                                             IN ITS COMMERCIAL DIVISION

                               COMMERCIAL SUMMARY SUIT (LODG.) NO. 1131 OF 2019

                      Jwaladutta Jankidas HUF                           .. Plaintiff
                           Vs.
                      Jayant Bhavanji Soni & Anr.                       .... Defendants

                      Ms. Sunanda Kumbhat a/w. Mr.Kunal Kumbhat for plaintiff.
                      Mr. Anuj Narula i/b Jhangiani Narula and Associates for defendants.

                                                CORAM : N.J. JAMADAR, J.

DATE : 18th FEBRUARY 2021 P.C.

1. The learned counsel for the defendants submits that the appeal

preferred by the defendants against the order passed by this Court on

summons for judgment is listed today before the Appeal Bench.

2. In view of the aforesaid submission, list the matter on 4 th March

2021.

Digitally signed by [ N.J. JAMADAR, J. ] Shraddha Shraddha K. Talekar K.

Date:

Talekar 2021.02.20 11:04:51 +0530

Shraddha Talekar PS

 
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