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Veena Biswanath Mitra And Anr vs Smt. Kamla Ashok Aher And Ors
2021 Latest Caselaw 3252 Bom

Citation : 2021 Latest Caselaw 3252 Bom
Judgement Date : 18 February, 2021

Bombay High Court
Veena Biswanath Mitra And Anr vs Smt. Kamla Ashok Aher And Ors on 18 February, 2021
Bench: S.S. Shinde, Manish Pitale
                                                         (45) WP 96-21
                    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                         CRIMINAL APPELLATE JURISDICTION
   Amk
                                WRIT PETITION NO. 96 OF 2021

            Veena Biswanath Mitra & Anr.                 .. Petitioners
                 Vs.
            Smt. Kamla Ashok Aher & Ors.                 .. Respondents


            Mr. Rajesh More for the Petitioner.
            Mr. R. P. Patil for Respondent No.1.
            Mrs. S. D. Shinde, APP for the Respondent Nos.2 & 3-State.

                           CORAM : S. S. SHINDE & MANISH PITALE, JJ.

DATE : 18th FEBRUARY, 2021.

P. C. :

Reserved for Judgment.

[MANISH PITALE, J.] [S. S. SHINDE J.]

Digitally signed Arjun by Arjun M.

        Kadam
M.      Date:
        2021.02.20

Kadam 12:12:20 +0530

 
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