Sagar @ Shiva Bharat Pawar vs The State Of Maharashtra And Ors
2021 Latest Caselaw 3251 Bom

                                                   (100) WP 751-21
          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
               CRIMINAL APPELLATE JURISDICTION
Amk
                     WRIT PETITION NO. 751 OF 2021

      Arun Pandurang Mukane                        .. Petitioner
           Vs.
      The State of Maharashtra & Anr.              .. Respondents

                                WITH
                     WRIT PETITION NO. 755 OF 2021

      Sagar @ Shiva Bharat Pawar                   .. Petitioner
           Vs.
      The State of Maharashtra & Anr.              .. Respondents

                                WITH
                     WRIT PETITION NO. 766 OF 2021

      Avinash @ Suraj Ashok Singh                  .. Petitioner
           Vs.
      The State of Maharashtra & Anr.              .. Respondents

                                WITH
                     WRIT PETITION NO. 768 OF 2021

      Mahavir Raghunath Hulungare                  .. Petitioner
           Vs.
      The State of Maharashtra & Anr.              .. Respondents

                                WITH
                     WRIT PETITION NO. 769 OF 2021

      Avinash @ Pintya Ashok Jadhav                .. Petitioner
           Vs.
      The State of Maharashtra & Anr.              .. Respondents

      Mr. Aniket Vagal for the Petitioner.
      Mrs. S. D. Shinde, APP for the Respondent-State.

                 CORAM : S. S. SHINDE & MANISH PITALE, JJ.

DATE : 18th FEBRUARY, 2021.

(100) WP 751-21

P. C. :

Reserved for Judgment.

[MANISH PITALE, J.] [S. S. SHINDE J.]

Digitally signed Arjun by Arjun M.

        Kadam
M.      Date:
        2021.02.20

Kadam 13:02:51 +0530