Buzzworks Business Services Pvt. ... vs Jms Logistics Pvt. Ltd
2021 Latest Caselaw 3112 Bom

                                                                               16-sjl-3023-2020.doc




                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                 ORDINARY ORIGINAL CIVIL JURISDICTION

                               SUMMONS FOR JUDGMENT (L) 3023 OF 2020
                                                WITH
                                INTERIM APPLICATION (L) NO.2623 OF 2020
                                                  IN
                             COMMERCIAL SUMMARY SUIT (L) NO.2622 OF 2020

                   Buzzworks Business Services Pvt. Ltd.               ...Plaintiff
V. S.                        vs.
Parekar            JMS Logistics Pvt. Ltd.                             ...Defendant

Digitally signed   Mr. Ashish Kamat a/w. Mr. Suchail Shariff, Ms. Rinky Deb, Ms.
by V. S. Parekar
Date:
                   Neha Mhatre and Mr. Viswajeet Deb i/b. Sameer Sharif, for the
2021.02.16         Defendant
18:10:19 +0530

                                           CORAM : N. J. JAMADAR, J.

DATE : FEBRUARY 16, 2021

P.C.:

. At the request of the learned counsel for the Defendant, list

on 2nd March, 2021.

(N. J. JAMADAR, J.)

Vishal Parekar, P.A. ...1