Tata Motors Ltd vs Ghosh Brothers Automobiles And 4 ...
2021 Latest Caselaw 3111 Bom

                                                                              22-comss-42-2016.doc




                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                 ORDINARY ORIGINAL CIVIL JURISDICTION

                                  COMMERCIAL SUMMARY SUIT NO.42 OF 2016
                                                  WITH
                                   SUMMONS FOR JUDGMENT NO.33 OF 2019
                                                  WITH
                                     NOTICE OF MOTION NO.2203 OF 2019

                   Tata Motors Limited                                 ...Plaintiff
V. S.                        vs.
Parekar            Ghosh Brothers Automobile and Others                ...Defendants

Digitally signed   None for the Plaintiff
by V. S. Parekar
Date:
                   None for the Defendants
2021.02.16
18:10:21 +0530
                                            CORAM : N. J. JAMADAR, J.

DATE : FEBRUARY 16, 2021

P.C.:

. None present.

2. List on 30th March, 2021 for order.

(N. J. JAMADAR, J.)

Vishal Parekar, P.A. ...1