Nitin S/O Narayanrao Bobade vs Pushpa Nitin Bobde
2021 Latest Caselaw 3022 Bom

Citation : 2021 Latest Caselaw 3022 Bom
Judgement Date : 15 February, 2021

Bombay High Court

Nitin S/O Narayanrao Bobade vs Pushpa Nitin Bobde on 15 February, 2021

Bench: A.S. Chandurkar, Pushpa V. Ganediwala

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

          FAMILY COURT APPEAL NO. 358 OF 2014

 Nitin S/o Narayanrao Bobade                              ....PETITIONER
             V/S
 Pushpa Nitin Bobde                                     ....RESPONDENT

RK THAKKAR for Petitioner AMIT VASANTRAO BAND for Respondent

CORAM : HON'BLE SHRI JUSTICE A.S. CHANDURKAR & HON'BLE SMT. JUSTICE PUSHPA V. GANEDIWALA, JJ DATE : 15th February, 2021 P.C. :