Tarachand Bapu Petkar vs Abasaheb Shankar Sambre And ...
2021 Latest Caselaw 3012 Bom

                                       1                     30 wp-11698-14

          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     BENCH AT AURANGABAD

                      WRIT PETITION NO. 11698 OF 2014

Tarachand s/o Bapu Petkar                                      ...Petitioner

                       Versus

Abasaheb s/o Shankar Sambre and Anr.                           ...Respondents
                         .......
Mr. V.R.Dhorde, Advocate for Petitioner
Mr. S.D.Kulkarni, Advocate alongwith
Mr. Sanket S. Kulkarni, Advocate for Respondent No. 1
                         .......


                        CORAM     :             R. G. AVACHAT, J.

DATE : 15-02-2021.

PER COURT :

01. Reserved for Judgment.

02. Statement made by learned Advocate for the

respondent to continue till the decision of this writ

petition.

[R.G.AVACHAT] JUDGE Dahibhate/-