Akshay S/O. Jayant Sonawane vs The State Of Maharashtra And Ors
2021 Latest Caselaw 2851 Bom

Citation : 2021 Latest Caselaw 2851 Bom
Judgement Date : 11 February, 2021

Bombay High Court

Akshay S/O. Jayant Sonawane vs The State Of Maharashtra And Ors on 11 February, 2021

Bench: S.S. Shinde, Manish Pitale

                                  1/1                   937 WP-556-21.doc


           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                    CRIMINAL APPELLATE JURISDICTION
                CRIMINAL WRIT PETITION NO.556 OF 2021


Akshay s/o Jayant Sonawane                    ..        Petitioner
      Versus
The State of Maharashtra & Ors.               ..        Respondents
                                        ...

Mr.Rupesh Jaiswal for the Petitioner.
Mr.J.P.Yagnik, APP for the Respondent/State.

                          CORAM : S.S.SHINDE &
                                  MANISH PITALE, JJ.

DATED : 11th FEBRUARY, 2021

P.C:-

1. Heard.

2. Reserved for Judgment.

(MANISH PITALE, J.) (S.S.SHINDE, J.)

M.M.Salgaonkar

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