Kishor Shinh Bhavsinh Rathod And ... vs The State Of Maharashtra And Anr
2021 Latest Caselaw 2540 Bom

Citation : 2021 Latest Caselaw 2540 Bom
Judgement Date : 8 February, 2021

Bombay High Court

Kishor Shinh Bhavsinh Rathod And ... vs The State Of Maharashtra And Anr on 8 February, 2021

Bench: S.S. Shinde, Manish Pitale

                                1/1               53 Cri. WP-487.21.odt


     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
             CRIMINAL APPELLATE JURISDICTION
         CRIMINAL WRIT PETITION NO.487 OF 2021


Kishor Shinh Bhavsinh Rathod & Anr.        ..                 Petitioners

               Vs.

The State of Maharashtra & Anr.            ..                Respondents

                                ...
Mr. Rahul Arote for the petitioners.

Mr. Shishir Hiray, Special P.P. with Mr. S.R. Shinde, A.P.P. for
respondent-State.
                               ...

                                  CORAM: S.S. SHINDE &
                                         MANISH PITALE, JJ.

DATED : 08TH FEBRUARY, 2021.

P.C:-

1. Heard.

2. Reserved for judgment.

(MANISH PITALE, J.) (S.S. SHINDE, J.)

AJN

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