Gourav Narendra Singh vs The State Of Maharashtra
2021 Latest Caselaw 2538 Bom

Nisha S.   Digitally signed by Nisha S.
           Chitnis

Chitnis    Date: 2021.02.09 12:02:16
           +0530




                                                              1/1                       2-apeal.334.2017.doc


  nsc.
                                          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                 CRIMINAL APPELLATE JURISDICTION

                                                  CRIMINAL APPEAL NO.334 OF 2017

                       Gourav Narendra Singh                                     ...Appellant
                           Versus
                       The State of Maharashtra and Anr.                         ...Respondents

                       Mr. Vinod V. Kashid, for the Appellant.

                       Mr. S. V. Gavand, A.P.P for the Respondent No.1- State.


                                                          CORAM : REVATI MOHITE DERE, J.

DATE : 8th FEBRUARY, 2021

P.C. :

1. Heard.

2. Reserved for judgment.

REVATI MOHITE DERE, J.