Neumec Development And Allied ... vs Capital First Ltd. Now Known As ...
2021 Latest Caselaw 2537 Bom

                          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                 ORDINARY ORIGINAL CIVIL JURISDICTION

                           INTERIM APPLICATION (LODGING) NO.6077 OF 2020
                                                   IN
                                     COMMERCIAL SUIT NO.346 OF 2018

Neumec Development & Allied
Services Pvt. Ltd. and Ors.                                    .. Applicants-Plaintiffs
                               Vs.
Capital First Ltd.
Now known as IDFC First Bank Ltd. and Ors.                     .. Defendants


Mr. Chetan Kapadia, i/by Ms. Vaishali Dholakia, for the Applicants-Plaintiffs-
Judgment Debtors.
Mr. Shashank Trivedi, i/by Naik Naik & Co., for Defendant No.1.


                                                         CORAM : A. K. MENON, J.

DATED : 8TH FEBRUARY 2021.

P.C. :

1. Time to file reply is extended upto 12 th February 2021. Accordingly,

time to file rejoinder is extended upto 18 th February 2021.

2. List the IA on 23rd February 2021.

(A. K. MENON, J.)

Digitally signed Sneha by Sneha A. Dixit

A. Dixit Date: 2021.02.09 17:08:32 +0530

19-IAL-6077-2020.doc Dixit