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K G Millennium Realtors Private ... vs Samarth Erectors And Developers ...
2021 Latest Caselaw 2442 Bom

Citation : 2021 Latest Caselaw 2442 Bom
Judgement Date : 5 February, 2021

Bombay High Court
K G Millennium Realtors Private ... vs Samarth Erectors And Developers ... on 5 February, 2021
Bench: N. J. Jamadar
                      1/1                                        6-nms-2243-2019==comss-1168-2019.doc


                                    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                        ORDINARY ORIGINAL CIVIL JURISDICTION
                                             IN ITS COMMERCIAL DIVISION

                                          NOTICE OF MOTION NO. 2243 OF 2019
                                                     ALONG WITH
                                        SUMMONS FOR JUDGMENT NO. 1 OF 2020
                                                         IN
                                      COMMERCIAL SUMMARY SUIT NO. 1168 OF 2019

                      K.G. Millenium Realtors Pvt. Ltd.
                      & Ors.                                      .. Plaintiffs
                           Vs.
                      Samarth Erectors & Developers
                      & Ors.                                      .... Defendants

                      Mr.Arsh Misra i/b M.V. Kini and Co. for plaintiffs.
                      Mr.Akram Shaikh i/b T.R. Patel for defendants.

                                                CORAM : N.J. JAMADAR, J.

DATE : 5th FEBRUARY 2021 P.C.

1. Heard the learned counsels for the parties.

2. The learned counsels for the parties make a joint statement that

the parties are exploring the possibility of settlement and the draft

consent terms have been exchanged. Digitally signed by Shraddha Shraddha K. Talekar K.

Date:

3. In view of the aforesaid statement, list the matter on 22 nd Talekar 2021.02.06 11:49:24 +0530 February 2021 under the caption "For Settlement".

[ N.J. JAMADAR, J. ]

Shraddha Talekar PS

 
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