Narayan Baburao Gawali And Others vs The State Of Maharashtra And ...
2021 Latest Caselaw 2338 Bom

Citation : 2021 Latest Caselaw 2338 Bom
Judgement Date : 4 February, 2021

Bombay High Court

Narayan Baburao Gawali And Others vs The State Of Maharashtra And ... on 4 February, 2021

Bench: S.V. Gangapurwala, Shrikant Dattatray Kulkarni

                                                               1002-wp-62-20
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              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                        BENCH AT AURANGABAD

                          WRIT PETITION NO. 62 OF 2020

 Narayan S/o. Baburao Gawli
 and others                                    ... Petitioners.

          Versus

 The State of Maharashtra
 and others                                    ... Respondents.

                                      ....

 Mr. F.R. Tandale, Advocate for the Petitioners.
 Mr. P.S. Patil, Addl. G.P. for Respondent Nos. 1 and 2.

                                      ....

                               CORAM : S.V. GANGAPURWALA AND
                                       SHRIKANT D. KULKARNI, JJ.

DATE : 04th FEBRUARY, 2021

PER COURT:-

1. Though respondent No.3 is served, none appears for

respondent No.3.

2. The grievance of the petitioners is that the reference filed by

the petitioner under Section 18 of the Land Acquisition Act is allowed.

The petitioners have filed Darkhast for execution in the year 2017.

The judgment and award is still in force. Still the respondents are not

paying the amount of compensation.

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1002-wp-62-20

3. It is submitted that under the same award, the compensation

has been paid to three persons. The petitioners are excluded.

4. The learned A.G.P. does not have instructions.

5. In case, the award passed by the reference Court is in force and

there is no stay to the award passed by the reference Court, and there

is no legal impediment, then respondents shall make the payment as

per the award passed by the reference Court preferably within nine

(09) months.

6. The writ petition is disposed of.




 ( SHRIKANT D. KULKARNI )                     ( S.V. GANGAPURWALA )
         JUDGE                                         JUDGE


 S.P. Rane




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