Chandralayam View Housing ... vs Sanjay S. Bhosale
2021 Latest Caselaw 2265 Bom

                    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                            ORDINARY ORIGINAL CIVIL JURISDICTION

                     INTERIM APPLICATION (LODGING) NO.1317 OF 2021
                                             IN
                   EXECUTION APPLICATION (LODGING) NO.724 OF 2021

Chandralayam View Housing Society Ltd.             .. Applicant-Decree Holder
         Vs.
Sanjay S. Bhosale                                  .. Respondent-Judg. Debtor


Ms. Sapna Krishnappa for the Applicant-Decree Holder.

Mr. Karan Gajra, i/by Mr. Pramod Bhosle, for the Respondent-Judgment
Debtor.


                                                   CORAM : A. K. MENON, J.

DATED : 3RD FEBRUARY 2021.

P.C. :

1. Advocate for the respondent-judgment debtor states that he has not

been served and a copy of the IA is provided today.

2. In view thereof, list the IA on 10 th February 2021 under the caption

"for ad-interim relief".

(A. K. MENON, J.)

Sneha Digitally signed by Sneha A.

         Dixit
A.       Date:
         2021.02.03
Dixit    16:54:38 +0530

33-IAL-1317-2021.doc Dixit