Yogesh Jagdish Kanodia vs The State Of Maharashtra And Anr
2021 Latest Caselaw 2262 Bom

                                    1/1                       36 WP-93-21.doc


           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                    CRIMINAL APPELLATE JURISDICTION
                 CRIMINAL WRIT PETITION NO.93 OF 2021


Yogesh Jagdish Kanodia                           ..        Petitioner
      Versus
The State of Maharashtra & Anr.                  ..        Respondents
                                          ...

Mr.Abad Ponda, Senior Advocate a/w Ms.Anveshika Singh i/b
Mr.Karan L. Jain for the Petitioner.
Mr.Jitendra B. Mishra, Special P.P. for Respondent No.2.
Mrs.S.D.Shinde, APP for Respondent No.1/State.

                 CORAM:          S.S.SHINDE &
                                 MANISH PITALE, JJ.

DATED : 3RD FEBRUARY, 2021

P.C:-

1. Heard Mr.Ponda, learned senior advocate appearing for the petitioner, Mr.Mishra, learned Special P.P. appearing for the contesting respondent and Mrs.Shinde, learned APP appearing for the respondent/State.

2. Reserved for Judgment.

(MANISH PITALE, J.) (S.S.SHINDE, J.)

M.M.Salgaonkar