Mahaveer Electro Mech Pvt. Ltd vs Reliance Infrastructure Ltd. ...
2021 Latest Caselaw 2258 Bom

                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                               ORDINARY ORIGINAL CIVIL JURISDICTION

                                INTERIM APPLICATION NO.2025 OF 2020
                                                IN
   COMMERCIAL EXECUTION APPLICATION (LODGING) NO.651 OF 2020

Mahaveer Electro Mech Pvt. Ltd.                        ... Applicant-Decree Holder
                       V/s.
Reliance Infrastructure Ltd.                           ... Respondent-Judg. Debtor


Ms. Minal Parab, i/by Ms. Sumi Soman, for the Applicant-Decree Holder.

Mr. Sarosh Bharucha, with Mr. Tushad Kakalia, Mr. D.J. Kakalia and Mr.
Paresh Patkar, i/by Mulla & Mulla & Craigie Blunt & Caroe, for the
Respondent-Judgment Debtor.


                                                       CORAM : A. K. MENON, J.

DATED : 3RD FEBRUARY 2021.

P.C. :

At the request of learned Advocate for the applicant, stand over to 11 th

February 2021.

(A. K. MENON, J.)

Digitally signed Sneha by Sneha A. Dixit

A. Dixit Date: 2021.02.04 14:41:52 +0530

25-IA-2025-2020.doc Dixit